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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)Since the family is the best option to provide care and protection for children, adoption is an alternative for rehabilitation and social reintegration of children who are orphaned, abandoned, neglected and abused.Or