Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4B(2)] [Section 4B] [Entire Act]

State of Tamilnadu - Subsection

Section 4B(2)(b) in Tamil Nadu Entertainments Tax Act, 1939

(b)one rupee, where such payment exceeds five rupees.