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Allahabad High Court

Faiz Ilahi Parvez Ather Alias Ateel ... vs State Of U.P. & Another on 4 August, 2010

Author: Ashok Kumar Roopanwal

Bench: Ashok Kumar Roopanwal

Court No. - 48

Case :- APPLICATION U/S 482 No. - 2185 of 1996

Petitioner :- Faiz Ilahi Parvez Ather Alias Ateel Ahmed & Others
Respondent :- State Of U.P. & Another
Petitioner Counsel :- S. Ahmad
Respondent Counsel :- Govt. Advocate

Hon'ble Ashok Kumar Roopanwal,J.

Case called out in the revised list. None appeared to press this application. The application is rejected for want of prosecution. Interim order, if any, stands vacated.

Court concerned be informed immediately. Order Date :- 4.8.2010 Pcl