Allahabad High Court
Faiz Ilahi Parvez Ather Alias Ateel ... vs State Of U.P. & Another on 4 August, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 48 Case :- APPLICATION U/S 482 No. - 2185 of 1996 Petitioner :- Faiz Ilahi Parvez Ather Alias Ateel Ahmed & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- S. Ahmad Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
Case called out in the revised list. None appeared to press this application. The application is rejected for want of prosecution. Interim order, if any, stands vacated.
Court concerned be informed immediately. Order Date :- 4.8.2010 Pcl