Bombay High Court
Belazio Construction Private Limited vs Income-Tax Officer Ward-12(1)(3) on 22 August, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2164 OF 2019
Belazio Construction Private Limited ....Petitioner
V/S
Income-tax Officer Ward-12(1)(3) ....Respondent
Rutuja Pawar for Petitioners Sham Walve for Respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 22nd August, 2019 P.C. :
Upon the request of Petitioner\'s Advocate, stand over till tomorrow i.e. 23rd August, 2019.
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