Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(1)(c) in THE KERALA FINANCE ACT, 2020

(c)such dealers shall pay the entire tax assessed in lump sum or in thirty six equal monthly installments, starting on the date on which the assessing authority intimates the tax amount to be paid under the option;