Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 42 in Haryana Fire Service Act, 2009 42. Police officers to aid. - It shall be the duty of police officers of all ranks to aid and assist the members of the Service in the execution of their duties under this Act.
