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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in The West Bengal State Health Service Act, 1990

(2)Any person appointed to a post included in the cadre for Public Health-cum-Administration as a separate unit of the West Bengal Health Service may be granted such non-practising allowance as may be prescribed.']]- The posts included in the cadre of West Bengal Public Health-cum-Administrative Service shall be non-practising.