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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6)(d) in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

(d)all seasonal calamities affecting the crops, and any outbreak of epidemic sickness or unusual mortality among either men or cattle: