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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(r) in Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017

(r)such other books or registers as may be necessary to account for transactions entered into by him in relation to the corporate debtor.