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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(3) in The Gujarat University Act, 1949

(3)The authorities constituted under sub-section (1) shall commence to exercise their functions on such date or dates as the [State] [This word was substituted for the word 'Provincial' by Gujarat 6 of 1973, section 2 (1).] Government may, by notification in the Official Gazette, direct.