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State of Punjab - Section

Section 494 in Punjab Jail Manual, 1996

494. Visit of a religious preacher to a sick or condemned prisoner.

(1)A religious preacher may be allowed to visit a prisoner on any day, if such prisoner is dangerously ill or is under sentence of death and desires to see such preacher, but not otherwise.
(2)On such desire being expressed, the Superintendent shall, if possible, arrange for a religious preacher to visit the prisoner.