Madhya Pradesh High Court
Sohanlal vs The State Of Madhya Pradesh on 30 July, 2019
1 CRR-2638-2019 The High Court Of Madhya Pradesh CRR-2638-2019 (SOHANLAL Vs THE STATE OF MADHYA PRADESH) 3 Indore, Dated : 30-07-2019 Parties through their counsel. As prayed by the learned counsel for the petitioner, list after a week.
(VIRENDER SINGH) JUDGE soumya Digitally signed by Soumya Ranjan Dalai Date: 31/07/2019 11:34:44