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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3) in The M.P. Prakoshtha Swamitva Rules, 1976

(3)It is prohibited to hang garments, rugs, etc from the windows, balconies, or from any of the facades of the......................condominium.* Here specify number of apartment, if any, used for commercial purposes.** Here specify number of apartment, if any, used for commercial purposes.