Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42A] [Entire Act] State of Maharashtra - Subsection Section 42A(6) in Poona University Act, 1974 (6)The University shall make available to a Tribunal such ministerial staff as may he necessary for the discharge of its functions under this Act.
