Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Goa - Subsection Section 9(1)(g) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977 (g)a statement of exercise of option contemplated under clause (i) of section 2; and