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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(3) in The Jodhpur National University, Jodhpur Act, 2009

(3)Reservation in admission to the University for scheduled castes, scheduled tribes and other backward classes, women and handicapped person shall be provided as per the policy for the State Government.