Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The State Culture Fund Scheme, 2003

(1)The Council may delegate any of its powers excluding the power to decide policy matters and the power to frame bye-laws to the Committee.