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[Cites 0, Cited by 0] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(6) in The Coal Mines Regulations, 2011

(6)A competent person or persons appointed for the purpose shall, once at least in every seven days, make a thorough inspection of all machinery and plant in use, and shall record the result thereof in a bound paged book kept for the purpose.