Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act] NCT Delhi - Subsection Section 76(1)(c) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (c)the procedure to be followed in imposing any penalty, suspension, the authority to whom an appeal shall lie ;