Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 629] [Entire Act] State of Madhya Pradesh - Subsection Section 629(2) in Criminal Courts - Rules and Orders (2)The remarks column shall show the date of commitment of each case shown in column 4, and the section of the Indian Penal Code governing the charge in each case shown in column 8.
