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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(2)Any inadvertent omission to give notice of the meeting, its non receipt by any of the Member or late receipt of the notice shall not invalidate the proceedings of the meeting.