Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 63] [Entire Act] State of Gujarat - Subsection Section 63(a) in The Bombay Stamp Act, 1958 (a)Any person appointed to sell stamps who disobey any rule made under section 69;and
