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[Cites 0, Cited by 0] [Section 233] [Entire Act]

Greater Bengaluru City Corporation -

Section 233(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)The Zonal Commissioner shall cause to be put up or painted inEnglish and Kannada on a conspicuous part of some building, wall or place, at or