Calcutta High Court
Union Of India & Ors vs Swapan Kumar Dutta on 20 July, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-34
AP No.274 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
UNION OF INDIA & ORS.
-Versus-
SWAPAN KUMAR DUTTA
Appearance:
Mr. Swapan Kr. Mallick, Adv.
..for the respondent
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE Date : July 20, 2015.
The Court : Since none appears in support of the petition, AP No.274 of 2015 is dismissed for default.
There will be no order as to costs.
(SANJIB BANERJEE, J.) A/s.