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Calcutta High Court

Union Of India & Ors vs Swapan Kumar Dutta on 20 July, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

OD-34

                                AP No.274 of 2015

                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                         UNION OF INDIA & ORS.

                                               -Versus-

                                          SWAPAN KUMAR DUTTA


                                                                     Appearance:
                                                    Mr. Swapan Kr. Mallick, Adv.
                                                            ..for the respondent

BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE Date : July 20, 2015.
The Court : Since none appears in support of the petition, AP No.274 of 2015 is dismissed for default.
There will be no order as to costs.
(SANJIB BANERJEE, J.) A/s.