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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 26 in Management and Working of the Forests

26. Depots.

- Under the system of Government working, two classes of depots will be established:-
(i)Forest depots.
(ii)Sale depots.
It will rest with the Conservator to decide what localities shall be forest depots and which sale depots (In some cases special plots will be set aside as "forest depots" in other, the areas where the fellings have been made will be considered as "forest depots").