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State of Haryana - Section

Section 7 in The Punjab General Clauses Act, 1898

7. Commencement and termination of time.

- In any Punjab Act [-] [The words 'or East Punjab Act' omitted by the Adaptation of Laws Order, 1951.] it shall be sufficient for the purpose of excluding the first in a series of days or any other period of time, to use the word "from" and, for the purpose of including the last in a series of days or any other period of time to use the word "to".