Section 49(2)(b) in Rajiv Gandhi University of Health Sciences Act, 1994

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State of Karnataka - Subsection

Section 49(2)(b) in Rajiv Gandhi University of Health Sciences Act, 1994

(b)for selections to the post of Lecturers,-

(i)the Vice-Chancellor - ex-officio Chairman;

(ii)two experts nominated by the Chancellor;

(iii)the Chairman of the Department concerned, if he is a Professor and if he is not a Professor, a Professor in the concerned department of any other university in the State, nominated by the Chancellor in consultation with the Government and where no such Professor is available in any university within the State, such Professor in the concerned department from a Central Institute within the State or from a University of any other State, nominated by the Chancellor;

(iv)one Professor from any other University in the State nominated by the Chancellor in consultation with the Government.

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State of Karnataka - Subsection

Section 49(2)(b) in Rajiv Gandhi University of Health Sciences Act, 1994