Section 9(4)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

(a)before the appointed day in any proceedings transferred to the High Court of Judicature at Allahabad by virtue of sub-section (2); or

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