Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of West Bengal - Subsection Section 83(b) in The Appellate Side Rules of The High Court at Calcutta (b)name of the applicant in respect of whose application the caveat is intended to be lodged and the full postal address of such applicant;
