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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Panchayat Samiti Act, 1959

(1)The Samiti [* * *] [Omitted vide Orissa Act No. 1 of 1968.] with the approval of the Government, shall determine the number and grade of the employees to be appointed to the services of the Samiti.