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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2)(b) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(b)"director" in relation to a firm is a partner in the firm.