Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Madhya Pradesh - Subsection Section 16(2)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (a)to the Board, if the order was passed by the Housing Commissioner or Chairman, and