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Union of India - Section

Section 13 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011

13. In case of lien/pledge of negotiable Warehouse receipt (NWR):

Name of the bank/financial institution with whom NWR pledge Date of lien/pledge Value of Date lien/pledge Date of noting Signature of warehouseman/authorised official Date of release of lien/pledge Signature of warehouseman/authorised official