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Union of India - Section
Section 13 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011
13. In case of lien/pledge of negotiable Warehouse receipt (NWR):
| Name of the bank/financial institution with whom NWR pledge | Date of lien/pledge | Value of Date lien/pledge | Date of noting | Signature of warehouseman/authorised official | Date of release of lien/pledge | Signature of warehouseman/authorised official |