Himachal Pradesh High Court
Dev Ashish Bhattacharya vs . Rachna Gupta on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Dev Ashish Bhattacharya vs. Rachna Gupta .
LPA No.18 of 2020 11.03.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the appellant.
Mr. Ajay Vaidya, Advocate, for the respondent.
Admit.
(Sabina)
r Judge
(Satyen Vaidya) Judge March 11, 2022 (ps/vh) ::: Downloaded on - 11/03/2022 20:14:10 :::CIS