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State of Madhya Pradesh - Section

Section 30 in The M.P. Gram Panchayats (Accounts) Rules, 1999

30. Accounting of Grants.

- For all the grants received by the Gram Panchayat at separate grant-wise receipt account shall be maintained in the general ledger. Similarly, separate account for the expenses incurred out of each such grant shall be kept in the general ledger under appropriate head.