Supreme Court - Daily Orders
Abhishek Singh Chauhan vs Union Of India on 19 October, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
1
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
MISCELLANEOUS APPLICATION NO.1992 OF 2023
IN
WRIT PETITION (CRIMINAL) NO.40 OF 2022
ABHISHEK SINGH CHAUHAN APPLICANT/PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Having heard learned counsel for the applicant/petitioner and the fact that the Miscellaneous Application is not opposed, the Miscellaneous Application is allowed.
The FIR Number may be read as FIR No.532/2016 instead of FIR No.552/2016 in the order dated 13.07.2022.
Pending application(s), if any, also stand disposed of.
……………………………………………………J. [M.M. SUNDRESH] ……………………………………………………J. [J.B. PARDIWALA] NEW DELHI;
Signature Not Verifiedthby 19 OCTOBER, 2023 Digitally signed SWETA BALODI Date: 2023.10.21 11:46:17 IST Reason: 2 ITEM NO.18 COURT NO.17 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No. 1992/2023 in W.P.(Crl.) No. 40/2022 ABHISHEK SINGH CHAUHAN Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (IA No. 52128/2023 – CLARIFICATION/DIRECTION, IA No. 52129/2023 - EXEMPTION FROM FILING O.T.) Date : 19-10-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE J.B. PARDIWALA For Petitioner(s) Ms. Pratibha Jain, AOR For Respondent(s) Mrs. Aishwarya Bhati, A.S.G. Mr. Mayank Pandey, Adv.
Mrs. Ameyavikrama Thanvi, Adv. Ms. Shagun Thakur, Adv.
Mr. Suhtana Singh Chauhan, Adv. Mr. Arvind Kumar Sharma, AOR Mr. Rustana Singh Chauhan, Adv.
Mr. Rahul Kumar, Adv.
Ms. Kavita Bhardwaj, Adv.
Mr. Vishesh Kumar, Adv.
Mr. Shubham Sethi, Adv.
Ms. Pragati Neekhra, AOR Mr. Sumeer Sodhi, AOR Mr. Chaitanaya Sharma, Adv.
Mr. Ramendra Mohan Patnaik, AOR Ms. Bansuri Swaraj, A.A.G. Dr. Monika Gusain, AOR Mr. Saurabh Trivedi, AOR Mr. Ashutosh Kumar Sharma, Adv.
UPON hearing the counsel the Court made the following O R D E R Having heard learned counsel for the applicant/petitioner and the fact that the Miscellaneous Application is not opposed, the 3 Miscellaneous Application is allowed.
The FIR Number may be read as FIR No.532/2016 instead of FIR No.552/2016 in the order dated 13.07.2022.
Pending application(s), if any, also stand disposed of.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file)