Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(vii) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (vii)If the overall transactions exceed Rs. 10.00 lakhs per annum, the Farmers' Organisation shall engage the services of a Chartered Accountant.
