Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 47 in The Mines Act, 1952 47. Disputes as to age.— Rep. by the Mines (Amendment) Act, 1959 (62 of 1959), sec. 28. (w.e.f. 16-1-1960).
