Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of West Bengal - Subsection Section 66(2)(ii) in The West Bengal Factories Rules, 1958 (ii)A table with a smooth top at least [180cm x 105 cm] [Substituted by the West Bengal Factories (Amendment) Rules, 1991.].