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State of Odisha - Section

Section 47 in Biju Patnaik University of Technology Act, 2002

47. Pension, insurance and provident fund.

- With the previous approval of Government, the University may make appropriate provisions for the benefit of its officers, teachers and other employees under its control in matters of pension, insurance and provident fund and for such other benefits as it may deem fit, in such manner as may be prescribed by Statutes.