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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(vi) in The Legal Literacy Camp, Scheme, 1999

(vi)to provide the information about all schemes launched by State Government as well as Central Government and all statutory laws, rules etc. to the weaker section of the society including Scheduled Tribes, Scheduled Castes, Backward Classes, Agriculturists and Labourers, which are made for protection of their interests.