Section 241(1)(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

(a)muster-roll and a register of wages in Form XVI and Form XVII, respectively, annexed to these rales :

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