Section 47(1)(a) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 47(1)(a) in The Energy Conservation Act, 2001

(a)that on account of grave emergency, the Bureau is unable to discharge the functions and duties imposed on it by or under the provisions of this Act; or

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Union of India - Subsection

Section 47(1)(a) in The Energy Conservation Act, 2001