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Patna High Court - Orders

Sardar Kripal Singh @ Kripal S vs Sumitra Devi & Anr on 4 September, 2009

               IN THE HIGH COURT OF JUDICATURE AT PATNA
                              C.R. No.2332 of 2006
                   SARDAR KRIPAL SINGH @ KRIPAL SINGH
                                       Versus
                             SUMITRA DEVI & ANR
                                     -----------
3   04.09.2009

Nobody appears on behalf of the petitioner to press this application.

However, post this matter under the same heading on 07.09.2009 retaining its position. 

       SC                              ( Dr. Ravi Ranjan, J.)