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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(i) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(i)[ exhibiting any film on television screen through video cassette recorder or V.C.Ds or D.V.Ds; or] [Substituted by Act No.13 of 2005.]