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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(a) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(a)Any change of Managers or governing body or any change in the constitution of the governing body shall be at once reported to the Department. Changes of Correspondents must be reported at once to the Inspector for his approval.