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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(v)"State Level Sports Association" means an elected representative body of District Level Sports Associations, for Particular game or sports in the State which is duly affiliated to the Rajasthan State sports Council and affiliated to Rajasthan Olympic Association, and being eligible under Schedule 'B' has applied for registration under this Act to the Registrar.