Allahabad High Court
Balashwar vs State Of U.P. & Another on 26 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 50 Case :- CRIMINAL MISC. WRIT PETITION No. - 13310 of 2010 Petitioner :- Balashwar Respondent :- State Of U.P. & Another Petitioner Counsel :- Avnish Kumar SriVastaVa,Sanjay Kumar Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
As prayed, put up as a fresh case on 18.8.2010. Order Date :- 26.7.2010 Pcl