Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Securities And Exchange Board Of India - Subsection Section 12(l) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014 (l)The valuer(s) shall not make false, misleading or exaggerated claims in order to secure assignments;
