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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(1)(vii) in Puducherry Town and Country Planning Act, 1969

(vii)in case of land normally used for one purpose and occasionally used for any other purpose, for the use of land for that other purpose on occasions.